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Vijaya Kumari vs State Of U.P. And Others
2013 Latest Caselaw 230 ALL

Citation : 2013 Latest Caselaw 230 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Vijaya Kumari vs State Of U.P. And Others on 3 April, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 14077 of 2013
 

 
Petitioner :- Vijaya Kumari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Devdutt Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

As prayed, list the matter in the next cause list.

Order Date :- 3.4.2013

SK

 

 

 
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