Citation : 2013 Latest Caselaw 223 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL DEFECTIVE No. - 180 of 2012 Petitioner :- Smt. Shilpi Respondent :- Avadhesh Kumar Petitioner Counsel :- Rajiv Sawhney Hon'ble Ashok Bhushan,J.
Hon'ble Mrs. Sunita Agarwal,J.
Learned counsel for the appellant prays for one week time to take steps.
List after one week.
Order Date :- 3.4.2013
P.P.
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