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Murtaza Hasan vs State Of U.P.& Anothers.
2013 Latest Caselaw 217 ALL

Citation : 2013 Latest Caselaw 217 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Murtaza Hasan vs State Of U.P.& Anothers. on 3 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2748 of 2007
 

 
Petitioner :- Murtaza Hasan
 
Respondent :- State Of U.P.& Anothers.
 
Petitioner Counsel :- Krishna Nand Shukla,Udai Bhan Pandey
 
Respondent Counsel :- Govt.Advocate,Umesh Kumar Shukla
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.30797 of 2013)

Let this case be listed in three weeks.

The application is accordingly disposed of.

Order Date :- 3.4.2013

A.Nigam

 

 

 
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