Citation : 2013 Latest Caselaw 216 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- MISC. SINGLE No. - 2533 of 2009 Petitioner :- Smt. Rajeshwari Respondent :- State Of U.P.Through Secy. Labour Welfare Civil Sectt. U.P. Petitioner Counsel :- R.A. Khan Respondent Counsel :- C.S.C. Hon'ble Pankaj Mithal,J.
Adjourned due to illness slip of learned counsel for the petitioner.
Order Date :- 3.4.2013
R.U.
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