Smt. Sarita And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 215 ALL

Citation : 2013 Latest Caselaw 215 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Smt. Sarita And Ors. vs The State Of U.P And Anr. on 3 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2602 of 2012
 

 
Petitioner :- Smt. Sarita And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- B.Q Siddiqui
 
Respondent Counsel :- Govt. Advocate,Sunil Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.30971 of 2013)

Let this case be listed in three weeks.

The application is accordingly disposed of.

Order Date :- 3.4.2013

A.Nigam

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