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State Bank Of Bikaner & Jaipur vs Presiding Officer, Central Govt. ...
2013 Latest Caselaw 205 ALL

Citation : 2013 Latest Caselaw 205 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
State Bank Of Bikaner & Jaipur vs Presiding Officer, Central Govt. ... on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 802 of 2013
 

 
Petitioner :- State Bank Of Bikaner & Jaipur
 
Respondent :- Presiding Officer, Central Govt. Inustrial Trib. & Another
 
Petitioner Counsel :- Jayant Banerji
 
Respondent Counsel :- S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the petitioner submits that he has filed  an application showing another address of respondent no. 2 in the registry  on 1.4.2013. Let the application be placed on record.

List in the next cause list.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 2.4.2013

P.P.

 

 

 
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