Sant Ram vs The Distt Basic Education And 7 ...
2013 Latest Caselaw 195 ALL

Citation : 2013 Latest Caselaw 195 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Sant Ram vs The Distt Basic Education And 7 ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 713 of 2002
 

 
Petitioner :- Sant Ram
 
Respondent :- The Distt Basic Education And 7 Ors.
 
Petitioner Counsel :- Abhaya Kumar,Ajay Kumar Singh,Anita Verma,Dheerendra Singh,Kumar Ayush,S.P. Shukla,Shantanu Krishna
 
Respondent Counsel :- C.S.C.,Ghaus Beg,Jyotinjay Verma,Vijai Bajpai
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Kumar Ayush, learned counsel for the petitioner.

Order Date :- 2.4.2013

SKS

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