Shriram General Insurance Co. ... vs Smt. Ajay Devi And Others
2013 Latest Caselaw 193 ALL

Citation : 2013 Latest Caselaw 193 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Shriram General Insurance Co. ... vs Smt. Ajay Devi And Others on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 213 of 2013
 

 
Petitioner :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Ajay Devi And Others
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- K.K. Tiwari
 

 
Hon'ble Rajes Kumar,J.

The appellant is allowed two weeks time to take steps to serve the respondent nos. 4, 5 and 6 by registered post.

Order Date :- 2.4.2013

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