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Shiv Swarup Tandon Alias Dabbu ... vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 182 ALL

Citation : 2013 Latest Caselaw 182 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Shiv Swarup Tandon Alias Dabbu ... vs State Of U.P. Thru Secy. And Others on 2 April, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 61392 of 2011
 

 
Petitioner :- Shiv Swarup Tandon Alias Dabbu Tandon
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Respondent Counsel :- C.S.C.,Prakash Padia,R.M. Mishra,Ram Milan,Vinod Sinha
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

As prayed, list the matter in the next cause list.

Order Date :- 2.4.2013

SK

 

 

 
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