Vimal Kumar Pandey vs State Of U.P. Thru Secy. Education ...
2013 Latest Caselaw 178 ALL

Citation : 2013 Latest Caselaw 178 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Vimal Kumar Pandey vs State Of U.P. Thru Secy. Education ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5409 of 2007
 

 
Petitioner :- Vimal Kumar Pandey
 
Respondent :- State Of U.P. Thru Secy. Education & 3 Ors.
 
Petitioner Counsel :- D.N. Tripathi,R.S. Tiwari
 
Respondent Counsel :- C.Sc..
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 2.4.2013

SKS

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