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Constable 49 Civil Police Gabbar ... vs State Of U.P. Thru' Secy. Home & ...
2013 Latest Caselaw 162 ALL

Citation : 2013 Latest Caselaw 162 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Constable 49 Civil Police Gabbar ... vs State Of U.P. Thru' Secy. Home & ... on 2 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 35696 of 2008
 

 
Petitioner :- Constable 49 Civil Police Gabbar Singh
 
Respondent :- State Of U.P. Thru' Secy. Home & Others
 
Petitioner Counsel :- P.K. Kashyap,Anoop Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Sri  Anoop Mishra, learned counsel for the petitioner and learned Standing  Counsel.

Judgment  reserved.  

Order Date :- 2.4.2013

P.P.

 

 

 
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