Mohd.Ishtiyaque vs State Of U.P.Through ...
2013 Latest Caselaw 158 ALL

Citation : 2013 Latest Caselaw 158 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Mohd.Ishtiyaque vs State Of U.P.Through ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7366 of 2002
 

 
Petitioner :- Mohd.Ishtiyaque
 
Respondent :- State Of U.P.Through Secy.Alpsankhyak Kalyan
 
Petitioner Counsel :- Nagendra Singh
 
Respondent Counsel :- C.S.C.,Girish Chandra Sinha
 

 
Hon'ble Pankaj Mithal,J.

On the request made on behalf of the petitioner, list in the next cause list.

Order Date :- 2.4.2013

SKS

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