Faujdar Bind And Others vs State Of U.P. And Others
2013 Latest Caselaw 1530 ALL

Citation : 2013 Latest Caselaw 1530 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Faujdar Bind And Others vs State Of U.P. And Others on 30 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1915 of 2005
 

 
Petitioner :- Faujdar Bind And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Shukla
 
Respondent Counsel :- Govt. Advocate,D.R. Azad,K.S. Shukla
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

As the revision pertains to years 2005 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 30.4.2013

Monika

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