Qadir vs State Of U.P. And Others
2013 Latest Caselaw 1527 ALL

Citation : 2013 Latest Caselaw 1527 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Qadir vs State Of U.P. And Others on 30 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 448 of 2000
 

 
Petitioner :- Qadir
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.S. Tomar,Ram Lakhan Vishkrama,Sajid Raza Rizvi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On joint request of learned counsel for the parties, list on 16.5.2013.

Order Date :- 30.4.2013

A.Nigam

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