Km. Shivli Agarwal vs State Of U.P. And Others
2013 Latest Caselaw 1522 ALL

Citation : 2013 Latest Caselaw 1522 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Km. Shivli Agarwal vs State Of U.P. And Others on 30 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 223 of 2007
 

 
Petitioner :- Km. Shivli Agarwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- Govt.Advocate,D.K. Tiwari
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

List this matter in the next cause list.

Order Date :- 30.4.2013

Monika

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