Jang Bahadur vs Virendra Bahadur
2013 Latest Caselaw 1514 ALL

Citation : 2013 Latest Caselaw 1514 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Jang Bahadur vs Virendra Bahadur on 30 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 211 of 1990
 

 
Petitioner :- Jang Bahadur
 
Respondent :- Virendra Bahadur
 
Petitioner Counsel :- Ali Hasan,R.K. Ojha
 
Respondent Counsel :- P.R. Maurya
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri R.K. Ojha, learned counsel prays for and is allowed two weeks' time to seek instructions in the matter.

List after two weeks.

Order Date :- 30.4.2013

P.P.

Download the LatestLaws.com Mobile App