Surendra Kumar And Ors. vs Babu Lal And Others
2013 Latest Caselaw 1509 ALL

Citation : 2013 Latest Caselaw 1509 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Surendra Kumar And Ors. vs Babu Lal And Others on 30 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 145 of 1993
 

 
Petitioner :- Surendra Kumar And Ors.
 
Respondent :- Babu Lal And Others
 
Petitioner Counsel :- S.K.Purwar,R.K. Pandey,S.K. Shukla,S.S. Shukla
 
Respondent Counsel :- P.K. Bisariya,M.A. Qadeer,Mohd. Waris,Shesh Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri S.K. Purwar, learned counsel for the appellant.

List in the next cause list.

Order Date :- 30.4.2013

P.P.

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