Smt. Kalawati Devi And Anr. vs Lallan And Ors.
2013 Latest Caselaw 1508 ALL

Citation : 2013 Latest Caselaw 1508 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Smt. Kalawati Devi And Anr. vs Lallan And Ors. on 30 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 967 of 1994
 

 
Petitioner :- Smt. Kalawati Devi And Anr.
 
Respondent :- Lallan And Ors.
 
Petitioner Counsel :- Siddarth Shukla,Devendra Narain Pandey,Nisha Mishra,S. Mandal,S.B. Singh,S.K. Mandal,Sanjeev Narain,Shailesh Kumar Tripathi,V.K. Srivastava
 
Respondent Counsel :- G.K. Gupta
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri G.K. Gupta, learned counsel for the respondents, list in the next cause list.

Order Date :- 30.4.2013

P.P.

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