Mati Ullah & Another vs State Of U.P., & Another
2013 Latest Caselaw 1503 ALL

Citation : 2013 Latest Caselaw 1503 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Mati Ullah & Another vs State Of U.P., & Another on 30 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3225 of 2010
 

 
Petitioner :- Mati Ullah & Another
 
Respondent :- State Of U.P., & Another
 
Petitioner Counsel :- Anand Dubey,Ajay Shukla,Syed Asgar Mehdi
 
Respondent Counsel :- G.A.,J K Gupta
 

 
Hon'ble Ajai Lamba,J.

Counsel for the petitioner is not available.

List on 17.5.2013. However, it is made clear that in case counsel does not put in appearance on the said date, the petition would be decided irrespective of his appearance.

Order Date :- 30.4.2013

A.Nigam

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