Ajay Kumar Gupta vs State Of U.P.
2013 Latest Caselaw 1497 ALL

Citation : 2013 Latest Caselaw 1497 ALL
Judgement Date : 30 April, 2013

Allahabad High Court

Ajay Kumar Gupta vs State Of U.P. on 30 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7289 of 2013
 

 
Petitioner :- Ajay Kumar Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- O.P.Rai
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Counter affidavit be filed within two weeks' by learned A.G.A.

Rejoinder affidavit, if any, may also be filed in meanwhile.

List immediately after expiry of two weeks.

Order Date :- 30.4.2013

Monika

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