Fazal Mohd. Khan Alias Chunna vs Mohd. Farrooq Khan And Ors.
2013 Latest Caselaw 1484 ALL

Citation : 2013 Latest Caselaw 1484 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Fazal Mohd. Khan Alias Chunna vs Mohd. Farrooq Khan And Ors. on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1031 of 1996
 

 
Petitioner :- Fazal Mohd. Khan Alias Chunna
 
Respondent :- Mohd. Farrooq Khan And Ors.
 
Petitioner Counsel :- O.P. Singh,S.K. Rao
 
Respondent Counsel :- R.K.Srivastava,R.K.Saxena,Ramesh Kumar Saxena
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri S.K. Rao, learned counsel for the appellant.

List in the next cause list.

Order Date :- 29.4.2013

P.P.

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