Citation : 2013 Latest Caselaw 1477 ALL
Judgement Date : 29 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL REVISION No. - 215 of 2008 Petitioner :- The Simbhaoli Sugar Mills Ltd. Thru' Manager Respondent :- State Of U.P. & Others Petitioner Counsel :- Rakesh Chandra Upadhyay,Gopal S. Chaturvedi,Murtaza Ali Respondent Counsel :- Govt. Advocate,Rakesh Kumar Gupta Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.
List this matter in the next cause list.
As the revision pertains to years 2008 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed.
Order Date :- 29.4.2013
Monika
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