Murari & Others vs State Of U.P. & Others
2013 Latest Caselaw 1470 ALL

Citation : 2013 Latest Caselaw 1470 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Murari & Others vs State Of U.P. & Others on 29 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1366 of 2009
 

 
Petitioner :- Murari & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kumar Anish,Mushrat Khan,Satish Mandhyan
 
Respondent Counsel :- Govt. Advocate,Ashutosh Shukla,M.A.Zaidi,Vinod Sinha
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the revisionist, list this matter in the next cause list.

Order Date :- 29.4.2013

Monika

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