Ashfaq S/O Hamidullah vs Gorakhnath
2013 Latest Caselaw 1468 ALL

Citation : 2013 Latest Caselaw 1468 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Ashfaq S/O Hamidullah vs Gorakhnath on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- ELECTION PETITION No. - 8 of 2009
 

 
Petitioner :- Ashfaq S/O Hamidullah
 
Respondent :- Gorakhnath
 
Petitioner Counsel :- In Person,S.F.A. Naqvi
 
Respondent Counsel :- Gopal Nath,K.R. Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

On the request of Sri S.F.A. Naqvi, learned counsel appearing on behalf of the petitioner, list this petition after two weeks.

In the meantime, he may file rejoinder affidavit to the amendment application.

Order Date :- 29.4.2013

P.P.

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