Chokhey Lal And Others vs Sri Lalit Narain
2013 Latest Caselaw 1456 ALL

Citation : 2013 Latest Caselaw 1456 ALL
Judgement Date : 29 April, 2013

Allahabad High Court

Chokhey Lal And Others vs Sri Lalit Narain on 29 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 585 of 1997
 

 
Petitioner :- Chokhey Lal And Others
 
Respondent :- Sri Lalit Narain
 
Petitioner Counsel :- J.J.Munir
 
Respondent Counsel :- M.S.Negi,S.C.Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

This appeal is listed after 2009. Illness slip has been sent by Sri S.C. Pandey, learned counsel for the respondent.

By the order dated 28.3.2008 The Apex Court passed an order for disposing of the appeal within a period of fix months. After the order dated 28.3.2008 the appeal was listed several times and also peremptorily on two occasions.

List this appeal peremptorily in the next cause list.

Order Date :- 29.4.2013

P.P.

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