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Mala Devi vs State Of U.P.
2013 Latest Caselaw 1455 ALL

Citation : 2013 Latest Caselaw 1455 ALL
Judgement Date : 29 April, 2013

Allahabad High Court
Mala Devi vs State Of U.P. on 29 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3445 of 2009
 

 
Petitioner :- Mala Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Uttam K. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Issue notice to respondent nos.2 to 5 through the Chief Judicial Magistrate, Bahraich, returnable on 28.5.2013.

Order Date :- 29.4.2013

A.Nigam

 

 

 
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