Citation : 2013 Latest Caselaw 1441 ALL
Judgement Date : 26 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 3410 of 2012 Petitioner :- John Augestin Charles Respondent :- Deep Chandra Agarwal And Another Petitioner Counsel :- Atul Dayal Respondent Counsel :- M.K.Gupta,Niraj Tiwari Hon'ble Rajes Kumar,J.
Sri S.K. Tyagi, Advocate has filed Vakalatnama on behalf of the respondents. The same may be placed on record.
This is the admitted appeal. Counter and rejoinder affidavits have been exchanged.
List on 6.5.2013 for hearing showing the name of Sri S.K. Tyagi as counsel for the respondents.
Order Date :- 26.4.2013
OP
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