Ajay Kumar Singh vs Distt. Inspector Of School ...
2013 Latest Caselaw 1432 ALL

Citation : 2013 Latest Caselaw 1432 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Ajay Kumar Singh vs Distt. Inspector Of School ... on 26 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 850 of 1999
 

 
Petitioner :- Ajay Kumar Singh
 
Respondent :- Distt. Inspector Of School Sultanpur
 
Petitioner Counsel :- M.S.Rathore,Subodh Kumar Verma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Subodh Kumar Verma, learned counsel for the petitioner.

Order Date :- 26.4.2013

SKS

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