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Deepak Chaturvedi vs Presiding Officer, Industrial ...
2013 Latest Caselaw 1429 ALL

Citation : 2013 Latest Caselaw 1429 ALL
Judgement Date : 26 April, 2013

Allahabad High Court
Deepak Chaturvedi vs Presiding Officer, Industrial ... on 26 April, 2013
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 17446 of 1998
 

 
Petitioner :- Deepak Chaturvedi
 
Respondent :- Presiding Officer, Industrial Tribunal & Another
 
Petitioner Counsel :- Rajesh Tewari
 
Respondent Counsel :- C.S.C.,Harbansh Prasad Pandey
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the respondent states that the petitioner workman is not responding to him at all.

This writ petition, therefore, dismissed for non-prosecution.

Order Date :- 26.4.2013

v.k.updh.

 

 

 
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