United India Insurance Company ... vs Smt. Guddan & Others
2013 Latest Caselaw 1424 ALL

Citation : 2013 Latest Caselaw 1424 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

United India Insurance Company ... vs Smt. Guddan & Others on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 475 of 2011
 

 
Petitioner :- United India Insurance Company Thru' Divisional Manager
 
Respondent :- Smt. Guddan & Others
 
Petitioner Counsel :- Vishesh Kumar Gupta
 
Respondent Counsel :- V.B. Kesarwani
 

 
Hon'ble Rajes Kumar,J.

List after six weeks. Office is directed to give fresh report about the service on respondent nos. 4, 5, 6 and 7.

Order Date :- 26.4.2013

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