Prem Singh vs Chob Singh And Others
2013 Latest Caselaw 1423 ALL

Citation : 2013 Latest Caselaw 1423 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Prem Singh vs Chob Singh And Others on 26 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 550 of 2000
 

 
Petitioner :- Prem Singh
 
Respondent :- Chob Singh And Others
 
Petitioner Counsel :- Raj Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Restoration Application No. 37984 of 2000

This is restoration application for recall of order dated 26.4.2000.

Cause shown for non appearance by the learned counsel for the appellant is sufficient. Order dated 26.4.2000 is recalled. The restoration application is allowed. The appeal be restored to its original number.

Order Date :- 26.4.2013

P.P.

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