Murari Lal Baranwal vs New India Insurance Co. Ltd. And ...
2013 Latest Caselaw 1421 ALL

Citation : 2013 Latest Caselaw 1421 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Murari Lal Baranwal vs New India Insurance Co. Ltd. And ... on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 116 of 2013
 

 
Petitioner :- Murari Lal Baranwal
 
Respondent :- New India Insurance Co. Ltd. And Others
 
Petitioner Counsel :- Dhirendra Kumar Srivastav
 

 
Hon'ble Rajes Kumar,J.

List in week commencing 27.5.2013 along with F.A.F.O. No. 4231 of 2012. Office is directed to give fresh report about the service.

Order Date :- 26.4.2013

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