Prem Singh vs State Of U.P.And (3) Others.
2013 Latest Caselaw 1417 ALL

Citation : 2013 Latest Caselaw 1417 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Prem Singh vs State Of U.P.And (3) Others. on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 436 of 2000
 

 
Petitioner :- Prem Singh
 
Respondent :- State Of U.P.And (3) Others.
 
Petitioner Counsel :- Prem Singh
 
Respondent Counsel :- Govt.Advocate,K.K. Singh,Shishir Pradhan,Vivek Kumar Pandey
 

 
Hon'ble Ajai Lamba,J.

Let a copy of the impugned judgment, typed on single side of the page, be placed on record.

List on 15.5.2013. No further adjournment would be given.

Order Date :- 26.4.2013

A.Nigam

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