Smt.Kiran vs State Of U.P.Throu ...
2013 Latest Caselaw 1416 ALL

Citation : 2013 Latest Caselaw 1416 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Smt.Kiran vs State Of U.P.Throu ... on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 142 of 2013
 

 
Petitioner :- Smt.Kiran
 
Respondent :- State Of U.P.Throu Prin.Secy.Deptt.Of Home Lko.And Ors.
 
Petitioner Counsel :- Ram Das Gupta,Arun Kumar Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list on 30.4.2013.

In the meantime, learned Government Advocate shall seek a report from the local police station in regard to the alleged incident/action taken on the complaint made by the petitioner.

Order Date :- 26.4.2013

A.Nigam

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