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Chet Ram vs Kishori Lal And Ors.(5)
2013 Latest Caselaw 1410 ALL

Citation : 2013 Latest Caselaw 1410 ALL
Judgement Date : 26 April, 2013

Allahabad High Court
Chet Ram vs Kishori Lal And Ors.(5) on 26 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 151 of 2001
 

 
Petitioner :- Chet Ram
 
Respondent :- Kishori Lal And Ors.(5)
 
Petitioner Counsel :- A.S.Chaudhary
 
Respondent Counsel :- G.A.,Dharmendra Singh
 

 
Hon'ble Ajai Lamba,J.

Let it be verified by both the sides whether appeal against acquittal has been filed or not.

List after two weeks.

Order Date :- 26.4.2013

A.Nigam

 

 

 
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