Anil Kumar vs State Of U.P. And Others
2013 Latest Caselaw 141 ALL

Citation : 2013 Latest Caselaw 141 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Anil Kumar vs State Of U.P. And Others on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 41881 of 2006
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri R.P. Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 2.4.2013

P.P.

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