The New India Assurance Company ... vs Smt.Sharda Devi And Others
2013 Latest Caselaw 1407 ALL

Citation : 2013 Latest Caselaw 1407 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

The New India Assurance Company ... vs Smt.Sharda Devi And Others on 26 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 200 of 2013
 

 
Petitioner :- The New India Assurance Company Ltd.
 
Respondent :- Smt.Sharda Devi And Others
 
Petitioner Counsel :- Amit Manohar
 

 
Hon'ble Rajes Kumar,J.

List after six weeks. Office is directed to give fresh report about the service.

Order Date :- 26.4.2013

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