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The New India Assurance Co. Ltd. vs Natthi Devi And Others
2013 Latest Caselaw 1406 ALL

Citation : 2013 Latest Caselaw 1406 ALL
Judgement Date : 26 April, 2013

Allahabad High Court
The New India Assurance Co. Ltd. vs Natthi Devi And Others on 26 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 161 of 2013
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Natthi Devi And Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Rajes Kumar,J.

List after six weeks. Office is directed to give fresh report about the service.

Order Date :- 26.4.2013

OP

 

 

 
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