Smt.Shakuntala Pandey vs Director Of Education ...
2013 Latest Caselaw 1390 ALL

Citation : 2013 Latest Caselaw 1390 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Smt.Shakuntala Pandey vs Director Of Education ... on 26 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5428 of 2005
 

 
Petitioner :- Smt.Shakuntala Pandey
 
Respondent :- Director Of Education U.P.Allahabad And 2 Ors
 
Petitioner Counsel :- J.C.Srivastava
 
Respondent Counsel :- C.S.C.,Anurag Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing counsel is not possessed of his file today.

On his request the case is adjourned.

List in the next cause list.

Order Date :- 26.4.2013

SKS

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