Pawan Kumar vs State Of U.P. & Others
2013 Latest Caselaw 139 ALL

Citation : 2013 Latest Caselaw 139 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Pawan Kumar vs State Of U.P. & Others on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 40743 of 2012
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.C. Srivastava
 
Respondent Counsel :- C.S.C.,S.K. Misra
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit.

Since I am sitting in a different jurisdiction, the case is released.

List after two weeks before the appropriate Bench.

Order Date :- 2.4.2013

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