Hanuman Prasad vs State Of U.P.
2013 Latest Caselaw 1383 ALL

Citation : 2013 Latest Caselaw 1383 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Hanuman Prasad vs State Of U.P. on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 249 of 1998
 

 
Petitioner :- Hanuman Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.D.Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

An illness slip has been filed on behalf of learned counsel for the petitioner.

This case relates to the year 1998.

List on 30.4.2013. However, it is made clear that no further adjournment would be given.

Order Date :- 26.4.2013

A.Nigam

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