Gram Siksha Samiti Thr.Its ... vs Distt Magistrate Eudcation ...
2013 Latest Caselaw 1353 ALL

Citation : 2013 Latest Caselaw 1353 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Gram Siksha Samiti Thr.Its ... vs Distt Magistrate Eudcation ... on 25 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5003 of 2007
 

 
Petitioner :- Gram Siksha Samiti Thr.Its Chairman Santosh Kumar Singh
 
Respondent :- Distt Magistrate Eudcation Committee Gonda And 6 Ors
 
Petitioner Counsel :- Nitin Srivastva,Gopesh Tripathi,Sooraj Lal Verma
 
Respondent Counsel :- Gaus Beg,N.K.Pandey,Prem Singh,Ram Kumar,Vishal Verma
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed 10 days and no more for filing rejoinder affidavit to the counter affidavit filed by respondents no. 8,9 and 10.

List immediately after 10 days.

Order Date :- 25.4.2013

SKS

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