Mohan Singh Bais vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 1351 ALL

Citation : 2013 Latest Caselaw 1351 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Mohan Singh Bais vs State Of U.P.& 4 Ors. on 25 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20897 of 2013
 

 
Petitioner :- Mohan Singh Bais
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- Sunil Kumar Gaur
 
Respondent Counsel :- C.S.C.,K.M.Asthana,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Sri K.M. Asthana, Advocate appears on behalf of respondent nos. 3, 4 and 5. Learned Standing Counsel appears on behalf of respondent nos. 1 and 2. The main contesting party appears to be respondent nos. 3, 4 and 5. Let the respondent nos. 3, 4 and 5 may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 8.7.2013.

Order Date :- 25.4.2013

Download the LatestLaws.com Mobile App