Citation : 2013 Latest Caselaw 135 ALL
Judgement Date : 2 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 14929 of 2013 Petitioner :- M/S. U.P. Cooperative Sugar Factory Federation Ltd. Respondent :- P.O., Labour Court And Anr. Petitioner Counsel :- R.K.S. Chauhan Respondent Counsel :- C.S.C.,R.P. Singh Hon'ble Mrs. Sunita Agarwal,J.
Passed over on the illness slip of Sri R.P. Singh, learned counsel for the respondents.
List in the next cause list.
Interim order, granted earlier, shall continue to remain in operation till the next date of listing.
Order Date :- 2.4.2013
P.P.
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