Deena Nath Giri vs State Of U.P.
2013 Latest Caselaw 1340 ALL

Citation : 2013 Latest Caselaw 1340 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Deena Nath Giri vs State Of U.P. on 25 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11212 of 2013
 

 
Petitioner :- Deena Nath Giri
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Awadhesh Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble Mrs. Jayashree Tiwari, J. vide His order dated 16.01.2013.

List along with the record of first bail application in the next cause list before the appropriate Court.

Order Date :- 25.4.2013

M/A.

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