Citation : 2013 Latest Caselaw 134 ALL
Judgement Date : 2 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 26732 of 2012 Petitioner :- M/S Kanpur Dugdh Utpadak Sahakri Sangh Ltd. Respondent :- Addl. Labour Commissioner And Others Petitioner Counsel :- G.D. Misra Respondent Counsel :- C.S.C.,R.K. Tripathi,R.K.Prajapati Hon'ble Mrs. Sunita Agarwal,J.
Passed over on the illness slip of Sri R.K. Prajapati, learned counsel for the respondents.
List in the next cause list.
Interim order, granted earlier, shall continue to remain in operation till the next date of listing.
Order Date :- 2.4.2013
P.P.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!