Badarudraza vs The State Of U.P And Anr.
2013 Latest Caselaw 1339 ALL

Citation : 2013 Latest Caselaw 1339 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Badarudraza vs The State Of U.P And Anr. on 25 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4564 of 2011
 

 
Petitioner :- Badarudraza
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Ashutosh Bajpai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

As per office report, service is complete.

Let counter affidavit be filed within two weeks. Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 27.5.2013.

Interim order will continue till the next date of listing.

Order Date :- 25.4.2013

A.Nigam

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