Shiv Prasad Yadav {N-State} vs State Of U.P. And Others?
2013 Latest Caselaw 1332 ALL

Citation : 2013 Latest Caselaw 1332 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Shiv Prasad Yadav {N-State} vs State Of U.P. And Others? on 25 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1498 of 1993
 

 
Petitioner :- Shiv Prasad Yadav {N-State}
 
Respondent :- State Of U.P. And Others?
 
Petitioner Counsel :- R.S.Pande
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, the case is adjourned for today.

Order Date :- 25.4.2013

SKS

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