Bhim vs Ram Janam
2013 Latest Caselaw 1327 ALL

Citation : 2013 Latest Caselaw 1327 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Bhim vs Ram Janam on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 259 of 1990
 

 
Petitioner :- Bhim
 
Respondent :- Ram Janam
 
Petitioner Counsel :- P.K.S. Paliwal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As per office report dated 16.4.2013 all the defects have been removed as per report of Stamp Reporter dated 3.5.1993. In view thereof, office is to assign a regular number to the second appeal.

Order Date :- 25.4.2013

P.P.

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