Ali Jan vs Chhidda And Others
2013 Latest Caselaw 1325 ALL

Citation : 2013 Latest Caselaw 1325 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Ali Jan vs Chhidda And Others on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 779 of 2010
 

 
Petitioner :- Ali Jan
 
Respondent :- Chhidda And Others
 
Petitioner Counsel :- A.K. Singh,Birendra Pratap Singh,Ranjeet Kumar Mishra
 
Respondent Counsel :- A.K. Narayan,Ranjeet Kumar Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

On the request of Sri Birendra Pratap Singh, learned counsel for the appellant, list on 6.5.2013. Sri D. Kumar, learned counsel for the respondent is present.

Order Date :- 25.4.2013

P.P.

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